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State of Gujarat - Section

Section 6 in Gujarat State Council for Physiotherapy Rules, 2013

6. Notice of Election.

- At least thirty days before the date fixed for the receipt of the nomination papers, the Returning Officer shall publish in the Official Gazette and in such other manner as he thinks fit a notice in Form-II notifying the dates fixed under Rule 5 and calling upon the electors to elect new members and to send nominations for the purposes.