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[Cites 0, Cited by 0] [Section 10(4)] [Section 10] [Entire Act]

State of Karnataka - Subsection

Section 10(4)(c) in Karnataka Agricultural Produce Marketing Act 1966

(c)In the event of a vacancy occurring on account of death resignation or otherwise the vacancy shall be filled by nomination by the State Government and the person nominated shall hold office so long only as the member in whose place he is nominated would have held it if the vacancy had not occurred.