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State of Uttar Pradesh - Section

Section 6 in The U.P. State Electricity Board Services of Engineers Regulations, 1970

6. Reservations of Vacancies.

- Reservation of vacancies for Scheduled Castes/Schedules Tribes and Backward Classes in direct recruitment under Regulation 5 (1) (a) shall be in accordance with the orders for such Reservation in force under the State Government at the time of recruitment.