Supreme Court - Daily Orders
Union Of India vs Sehdev Paswan on 6 January, 2015
ITEM NO.32 REGISTRAR COURT. 2 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR M K HANJURA
Petition(s) for Special Leave to Appeal (C) No(s).
29030-29031/2012
UNION OF INDIA & ORS. Petitioner(s)
VERSUS
SEHDEV PASWAN & ORS. Respondent(s)
(with office report)
Date : 06/01/2015 These petitions were called on for hearing today.
For Petitioner(s) Dr(Ms)Vipin Gupta,adv.
Mr. B. Krishna Prasad,Adv.
For Respondent(s) Mr.M.P.Singh,adv.
Mr. Mishra Saurabh,Adv.
Ms. Uttara Babbar,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Await the return of the service of notice already issued to the respondent No.63.
List again on 13.03.2015.
(M K HANJURA) Registrar SB Signature Not Verified Digitally signed by Sushma Kumari Bajaj Date: 2015.01.08 16:38:55 IST Reason: