Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70(2)] [Section 70] [Entire Act] State of Jammu-Kashmir - Subsection Section 70(2)(x) in The Jammu and Kashmir State Agricultural Produce Marketing (Regulation) Act, 1997 (x)take steps for timely and proper conduct of the election of the market committee and the Chairman of the market committee;