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Union of India - Section

Section 27 in Patent Rules, 2003

27. [ Inspection and supply of published documents. [ Substituted by S.O. 1418(E), dated 28.12.2004, for Rule 27 (w.e.f. 1.1.2005).]

- After the date of publication of the application under section 11-A, the application together with the complete specification and provisional specification, if any, the drawing, if any, [the abstract and any other document] filed in respect of the application may be inspected at the appropriate office by making a written request to the Controller on payment of the fee in that behalf and copies thereof may be obtained on payment of fees specified in the First Schedule.]