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[Cites 0, Cited by 0] [Section 68(1)] [Section 68] [Entire Act]

State of Bihar - Subsection

Section 68(1)(iv) in The Bihar Motor Vehicles Rules, 1992

(iv)Power to suspend a permit or a countersignature under Section 86 or to recover from the holder thereof a sum of money agreed upon, in accordance with sub-section (5) or sub-section (7) of the said Section subject to the provisions of sub-section (4) of the said Section.