Allahabad High Court
Vasudhaiva Kutumbakam Group Private ... vs State Of Uttar Pradesh And 3 Others on 27 January, 2025
Author: Siddharth
Bench: Siddharth
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Neutral Citation No. - 2025:AHC:13475-DB Court No. - 47 Case :- CRIMINAL MISC. WRIT PETITION No. - 1675 of 2025 Petitioner :- Vasudhaiva Kutumbakam Group Private Limited And 2 Others Respondent :- State Of Uttar Pradesh And 3 Others Counsel for Petitioner :- Rohan Gupta Counsel for Respondent :- G.A. Hon'ble Siddharth,J.
Hon'ble Praveen Kumar Giri,J.
Counsel for the petitioners, Sri Rohan Gupta, informs that petition has become infructuous.
It is accordingly, dismissed as infructuous.
Order Date :- 27.1.2025 Rohit (Praveen Kumar Giri, J.) (Siddharth, J.)