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Allahabad High Court

Vasudhaiva Kutumbakam Group Private ... vs State Of Uttar Pradesh And 3 Others on 27 January, 2025

Author: Siddharth

Bench: Siddharth





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 


?Neutral Citation No. - 2025:AHC:13475-DB
 
Court No. - 47
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 1675 of 2025
 

 
Petitioner :- Vasudhaiva Kutumbakam Group Private Limited And 2 Others
 
Respondent :- State Of Uttar Pradesh And 3 Others
 
Counsel for Petitioner :- Rohan Gupta
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Siddharth,J.
 

Hon'ble Praveen Kumar Giri,J.

Counsel for the petitioners, Sri Rohan Gupta, informs that petition has become infructuous.

It is accordingly, dismissed as infructuous.

Order Date :- 27.1.2025 Rohit (Praveen Kumar Giri, J.) (Siddharth, J.)