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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Kerala - Subsection

Section 9(2) in S.K.V.A. Co-operative Pharmacy and Stores (Acquisition and Transfer of Undertaking) Act, 1976

(2)The moneys which stand transferred under subsection (1) to the Government or the Company shall be deal with by the Government or the Company, as the case may be, m such manner as may be prescribed