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[Cites 0, Cited by 0] [Section 4C(1)] [Section 4C] [Entire Act]

Union of India - Subsection

Section 4C(1)(a) in THE INDIAN BOILERS ACT, 1923

(a)he has provided in the premises or precincts wherein such boiler or boiler component, or both are manufactured, such facilities for design and construction as may be prescribed by regulations;