Section 36 in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007
36. Power to remove difficulties.
- If any difficulty arises in giving effect to the provisions of this Act, the State Government may, by order, not inconsistent with the provision of this Act, remove the difficulty :Provided that no such order shall be made after the expiry' of a period of two years from the date of commencement of this Act.
