Section 57J(1)(f) in The Orissa Municipal Delimitation of Wards, Reservation of Seats and Conduct of Election Rules, 1994

[Cites 0, Cited by 0] [Section 57J(1)] [Section 57J] [Entire Act]

(f)The envelopes referred to Clause (ii) of Sub-rule (2) of Rule 57-G and shall forward such packets to the Election Commission.

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