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[Cites 0, Cited by 0] [Section 23BA(1)] [Section 23BA] [Entire Act]

State of Kerala - Subsection

Section 23BA(1)(b) in The Kerala General Sales Tax Act, 1963

(b)in the case of Public Sector Undertakings or Co-operative Societies which are running in profit, reduction in fifty percent of the principal amount ; and