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[Cites 0, Cited by 0] [Section 237(1)] [Section 237] [Entire Act]

Union of India - Subsection

Section 237(1)(a) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(a)no building worker employed in building or other construction work shall be required or allowed to work continuously for more than fifteen hours a day inclusive of intervals of rest or sixty hours in a week: