Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 151 in The Companies (Indian Accounting Standards) Rules, 2015 151. Where required by Ind AS 24 an entity discloses information about: (a)related party transactions with post-employment benefit plans; and(b)post-employment benefits for key management personnel.
