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[Cites 0, Cited by 0] [Section 136C(1)] [Section 136C] [Entire Act]

State of Tamilnadu - Subsection

Section 136C(1)(a) in The Tamil Nadu Co-Operative Societies Act, 1983

(a)"capital to risk weigh led assets ratio" means the capital adequacy norms stipulated by the Reserve Bank from time to time;