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Supreme Court - Daily Orders

M/S. Quippo Energy Ltd. vs Commissioner Of Central Excise ... on 19 February, 2016

Bench: Madan B. Lokur, N.V. Ramana

     ITEM NO.18                             COURT NO.8                SECTION III

                                S U P R E M E C O U R T O F       I N D I A
                                        RECORD OF PROCEEDINGS

                                  Civil Appeal Diary No(s).1847/2016

     M/S. QUIPPO ENERGY LTD.                                           Appellant(s)

                                                   VERSUS

     COMMISSIONER OF CENTRAL EXCISE AHMEDABAD - II                     Respondent(s)

     (with appln. (s) for condonation of delay in filing appeal and
     office report)

     Date : 19/02/2016 This appeal was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE MADAN B. LOKUR
                          HON'BLE MR. JUSTICE N.V. RAMANA

     For Appellant(s)               Mr.   V. Lakshmi Kumaran, Adv.
                                    Ms.   L. Charnaya, Adv.
                                    Mr.   M. P. Devanath, AOR
                                    Mr.   Hemant Bajaj, Adv.
                                    Mr.   Anandh K., Adv.
                                    Mr.   Aditya Bhattacharya, Adv.


     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                               O R D E R

Liberty to file photographs granted. List the matter after ten weeks.



                         (SANJAY KUMAR-I)                         (JASWINDER KAUR)
                            AR-CUM-PS                              COURT MASTER




Signature Not Verified

Digitally signed by
Sanjay Kumar
Date: 2016.02.19
16:51:20 IST
Reason: