Supreme Court - Daily Orders
M/S. Quippo Energy Ltd. vs Commissioner Of Central Excise ... on 19 February, 2016
Bench: Madan B. Lokur, N.V. Ramana
ITEM NO.18 COURT NO.8 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Diary No(s).1847/2016
M/S. QUIPPO ENERGY LTD. Appellant(s)
VERSUS
COMMISSIONER OF CENTRAL EXCISE AHMEDABAD - II Respondent(s)
(with appln. (s) for condonation of delay in filing appeal and
office report)
Date : 19/02/2016 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE N.V. RAMANA
For Appellant(s) Mr. V. Lakshmi Kumaran, Adv.
Ms. L. Charnaya, Adv.
Mr. M. P. Devanath, AOR
Mr. Hemant Bajaj, Adv.
Mr. Anandh K., Adv.
Mr. Aditya Bhattacharya, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Liberty to file photographs granted. List the matter after ten weeks.
(SANJAY KUMAR-I) (JASWINDER KAUR)
AR-CUM-PS COURT MASTER
Signature Not Verified
Digitally signed by
Sanjay Kumar
Date: 2016.02.19
16:51:20 IST
Reason: