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State of Rajasthan - Section

Section 39 in The Rajasthan Waqf Board (Election of Members) Rules, 1999

39. Function of polling agent and counting agent.

(1)A polling agent may perform such functions in connection with the poll as are authorised by these rules to be performed by a polling agent.
(2)A counting agent may perform such functions in connection with the counting of the votes as are authorised by these rules to be performed by a counting agent.