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[Cites 0, Cited by 1] [Section 162(2)] [Section 162] [Entire Act]

State of Gujarat - Subsection

Section 162(2)(i) in The Gujarat Panchayats Act, 1993

(i)exercise supervision and control over the acts of officers and servants holding office under the district panchayat in matters of executive administration and those relating to accounts and records of the district panchayat; and