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State of Bihar - Section

Section 30 in The Bihar Electricity Regulatory Commission (Licencing for Intra-State Trading in electricity) Regulations, 2007

30. Contravention of terms and conditions of licence.

- The Commission may pass such orders as it deems fit in accordance with the provisions of the Act, and this Regulation if there is a contravention or the likelihood of a contravention of the terms and conditions of licence by the Licensee.