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[Cites 0, Cited by 0] [Section 47] [Entire Act]

State of Tamilnadu - Subsection

Section 47(c) in Tamil Nadu Handloom Workers (Conditions of Employment and Miscellaneous Provisions) Act, 1981

(c)the provision of he grant-in-aid including scholarships for higher education to the children of the employees from the welfare fund specified in clause (b);