Section 38 in The West Bengal Separation of Judicial And Executive Functions Act, 1970
38. In sub-section (1) of section 98, -
(1)in the first paragraph, for the words "Sub-Divisional Magistrate, Presidency Magistrate or", the' words "Sub-Divisional Judicial Magistrate, Presidency Magistrate, Sub-Divisional Executive Magistrate or Judicial or Executive" shall be substituted;(2)in the fourth paragraph, for the words "Sub-Divisional Magistrate", the words "Sub-Divisional Judicial Magistrate, Sub-Divisional Executive Magistrate" shall be substituted.
