Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 109] [Entire Act] State of Jammu-Kashmir - Subsection Section 109(6) in The Jammu and Kashmir Goods and Services Tax Act, 2017 (6)The State President shall, by general or special order, distribute the business or transfer cases among Area Benches in the State.
