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[Cites 0, Cited by 0] [Section 172] [Entire Act]

State of West Bengal - Subsection

Section 172(3) in The West Bengal Motor Vehicles Rules, 1989

(3)A passenger shall -
(i)produce during the journey any ticket issued to him;
(ii)surrender the ticket on the completion of the journey for which it is issued to him;
(iii)not take any seat at the back of the driver in the driver's cabin nor distract the driver's attention in any way when the driver is driving the vehicle.