Tripura High Court
Party Name : Ranendra Narayan Das vs The State Of Tripura & Ors on 17 January, 2017
Author: S.Talapatra
Bench: S.Talapatra
Case No :WP(C) 0000626/2016 Party Name : RANENDRA NARAYAN DAS Vs THE STATE OF TRIPURA & ORS THE HONBLE MR. JUSTICE S.TALAPATRA At the request of Mr. J. Majumder, learned counsel appearing for the respondents, list this
matter on 30.01.2017.
It is made clear if in the meanwhile the respondents do not file their reply they will not be given any further opportunity to file their reply. A copy of this order be furnished to Mr. J. Majumder, learned counsel appearing for the respondents in the course of the day.
Download Date: 8-05-2017 15:05 1/1