Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 12 in The Punjab Factory Rules, 1952

12. Procedure on death or disability of licensee.

- If a licensee dies or becomes insolvent, the person carrying on the business of such licensee shall not be liable to any penalty under these rules for exercising the powers granted to the licensee by the licence during such time as may reasonably be required to allow him to make an application for the amendment of the licence under Rule 9 in his own name for the unexpired portion of the original licence.