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[Cites 0, Cited by 0] [Section 9A] [Entire Act]

State of Punjab - Subsection

Section 9A(b) in Punjab School Education Board (XIth Class Examination) Regulations, 1992

(b)A candidate who has been allowed by the Chairman shall have to get admission within 15 days otherwise his permission shall be treated as cancelled. His permission will be revalidated only under special circumstances and he shall have to pay the permission fee again.]