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[Cites 0, Cited by 0] [Section 57(9)] [Section 57] [Entire Act]

State of West Bengal - Subsection

Section 57(9)(a) in Sanskrit College and University, West Bengal Act, 2015

(a)section 58 shall stand repealed and thereupon the Sanskrit College and University Council referred in sub-section (1) of the said section, and all s bodies and all committees constituted by the, said Council, shall stand dissolved.