Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

(2)Subject to the superintendence and direction of the Central Government, the Register shall be kept under the control and management of the Authority.