Madhya Pradesh High Court
Laxman Singh vs The State Of Madhya Pradesh on 10 April, 2023
Author: Rajendra Kumar Verma
Bench: Rajendra Kumar Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 23091 of 2017 (LAXMAN SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 10-04-2023 Due to paucity of time, the matter could not be heard.
List the matter after one week.
(RAJENDRA KUMAR (VERMA)) JUDGE Amitabh Signature Not Verified SAN Digitally signed by AMITABH RANJAN Date: 2023.04.11 13:00:47 IST