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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Constitution Subarticle

Section 4(2) in THE CONSTITUTION (TWENTY-THREE AMENDMENT) ACT, 1969

(2)Nothing contained in sub-section (1)shall affect any representation of the Anglo-Indian community in the Legislative Assembly of any State existing at the commencement of this Act until the dissolution of that Assembly.