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Lok Sabha Debates

Regarding Nomination Of Shri Jagdambika Pal As Member Of The Panel Of Chairman. on 5 August, 2013

> Title: Regarding nomination of Shri Jagdambika Pal as member of the Panel of Chairman.

   

MADAM SPEAKER: Hon. Members, I have to inform the House that consequent upon her appointment as the Union Minister, Dr. (Kumari) Girija Vyas has ceased to be a member of the Panel of Chairmen.

Under Rule 9 (1) of the Rules of Procedure and conduct of Business in Lok Sabha, I have nominated Shri Jagdambika Pal to fill the vacancy.