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[Cites 0, Cited by 0] [Section 43(6)] [Section 43] [Entire Act]

State of Odisha - Subsection

Section 43(6)(vii) in Bhubaneswar Development Authority (Planning and Building Standards) Regulations, 2001

(vii)In the case of basement of office and commercial occupancies, sufficient number exit ways and access ways shall be provided with a travel distance not more than 15 metres;