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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 2(1)(x) in The Andaman and Nicobar Islands Port Rules, 2004

(x)"Dry Docks" means the two Dry Docks in Phoenix Bay,Complex or any other dry docks that may be constructed by the Part Authority subsequently constructed for this purpose;