Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 18 in The Orissa Bhoodan and Gramdan Rules, 1972

18. Election of the President and Vice.

- President of Grama Parishad-The election of the President and Vice-President of the Grama Parishad shall be conducted by an officer authorised by the Samiti to act as an Election Officer.