Madhya Pradesh High Court
Smt. Sunil Rawat vs Mr. Govind Singh Rawat on 23 March, 2018
THE HIGH COURT OF MADHYA PRADESH
MCC-872-2018
(SMT. SUNIL RAWAT Vs MR. GOVIND SINGH RAWAT)
1
Gwalior, Dated : 23-03-2018
Shri Brijesh Sharma, learned counsel for the applicant.
Issue notice to respondent on payment of P.F. within seven days
by ordinary as well as registered A.D. mode.
Notice be made returnable within four weeks.
sh Till next date, proceedings pending before Family Court, e Shivpuri shall remain stayed.
ad Pr (ANAND PATHAK) a JUDGE hy ad M ar of rt Digitally signed by ABDUR RAHMAN Date: 2018.03.23 18:53:56 +05'30' ou C h ig H