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State of Uttar Pradesh - Section

Section 82 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

82. Catch platforms.

- The employer shall ensure at a construction site of a building or other construction work that -
(a)catch platform is not used for storage of material or as a working platform and is at least two metres wide and is inclined so that the position of outer edge of such platform is 1.50 metres higher than the inner edge;
(b)the open end of catch platform is properly fenced to the height not less than one meter.