Section 2(2)(b) in Colonial Probates Act, 1892

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British India - Subsection

Section 2(2)(b) in Colonial Probates Act, 1892

(b)in the case of letters of administration, that security has been given in a sum sufficient in amount to cover the property (if any) in the United Kingdom to which letters of administration relate;

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British India - Subsection

Section 2(2)(b) in Colonial Probates Act, 1892