Section 373 in Chennai City Municipal Corporation Act, 1919
373. Publication in newspapers.
- Whenever it is provided by this Act or by any rule, by-law or regulation made under it that notice shall be given by advertisement in the local newspapers or that a notification or any information shall be published in the same, such notice, notification or information, shall be inserted in at least one English and one [Tamil] [Substituted for the word 'vernacular' by section 91 of Tamil Nadu Act 56 of 1961.] newspaper published in the city.
