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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of West Bengal - Subsection

Section 84(2) in The West Bengal Motor Vehicles Rules, 1989

(2)There shall be separate annual budgetary allocation for the State Transport Authority under appropriate "Head of Account" and all expenses and receipts shall be debited or credited as the case may be to such "Head of Account".