Supreme Court - Daily Orders
M/S Precision Engineering Industries vs Haryana Urban Development Authority on 28 November, 2014
ITEM NO.97 REGISTRAR COURT. 1 SECTION IVB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR DR. K.ARUL
Petition(s) for Special Leave to Appeal (C) No(s). 26751/2014
M/S PRECISION ENGINEERING INDUSTRIES Petitioner(s)
VERSUS
HARYANA URBAN DEVELOPMENT AUTHORITY & ANR. Respondent(s)
(with appln. (s) for permission to submit additional document(s))
Date : 28/11/2014 This petition was called on for hearing today.
For Petitioner(s)
Mr. Tushar Bakshi,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Await service of notice on both the respondents.
List again on 6.2.2015.
(DR. K. ARUL) Registrar Signature Not Verified Digitally signed by Rupam Dhamija Date: 2014.12.03 17:40:37 IST Reason: