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Supreme Court - Daily Orders

Joydeep Banerjee vs Religare Health Insurance Company Ltd on 18 March, 2026

     ITEM NO.42                              REGISTRAR COURT. 1                     SECTION XVII-A

                                     S U P R E M E C O U R T O F             I N D I A
                                             RECORD OF PROCEEDINGS


                                      BEFORE THE REGISTRAR MS. SUJATA SINGH

                                            Civil Appeal    No(s).   13626/2025

     JOYDEEP BANERJEE & ANR.                                                      Appellant(s)

                                                           VERSUS

     RELIGARE HEALTH INSURANCE COMPANY LTD. & ORS.                                Respondent(s)



     Date : 18-03-2026 This appeal was called on for hearing today.


     For Appellant(s) : Ms. Priya Aristotle, AOR

     For Respondent(s) :

                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Service was complete on respondent no.1 on 02.03.2026 but none has entered appearance.

Ld. counsel for the appellant is granted one weeks' time to take fresh steps and file fresh particulars with regard to service on respondent no.3.

List again on 22.04.2026.

Copy of this Record of proceeding be furnished to the concerned ld. Advocate-on-record for information and compliance. Signature Not Verified

SUJATA SINGH Digitally signed by RUPAM DHAMIJA Date: 2026.03.19 Registrar HJ 16:23:51 IST Reason: