Supreme Court - Daily Orders
Joydeep Banerjee vs Religare Health Insurance Company Ltd on 18 March, 2026
ITEM NO.42 REGISTRAR COURT. 1 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
Civil Appeal No(s). 13626/2025
JOYDEEP BANERJEE & ANR. Appellant(s)
VERSUS
RELIGARE HEALTH INSURANCE COMPANY LTD. & ORS. Respondent(s)
Date : 18-03-2026 This appeal was called on for hearing today.
For Appellant(s) : Ms. Priya Aristotle, AOR
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
Service was complete on respondent no.1 on 02.03.2026 but none has entered appearance.
Ld. counsel for the appellant is granted one weeks' time to take fresh steps and file fresh particulars with regard to service on respondent no.3.
List again on 22.04.2026.
Copy of this Record of proceeding be furnished to the concerned ld. Advocate-on-record for information and compliance. Signature Not Verified
SUJATA SINGH Digitally signed by RUPAM DHAMIJA Date: 2026.03.19 Registrar HJ 16:23:51 IST Reason: