Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18(3)] [Section 18] [Entire Act] State of Tamilnadu - Subsection Section 18(3)(iii) in Tamil Nadu Village Panchayat Secretaries (Conditions of Service) Rules, 2013 (iii)whether the penalty is, adequate or inadequate or excessive and pass such orders, as it may deem fit.