National Green Tribunal
V.Ramasubbu vs Union Of India Rep By The Secretary To ... on 1 October, 2021
Bench: K. Ramakrishnan, K. Satyagopal
Item No.10:
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
Original Application No. 149 of 2016 (SZ) &
M.A. No.46 of 2017 (SZ)
(Through Video Conference)
IN THE MATTER OF
Mr. V. Ramasubbu
...Applicant(s)
Versus
Union of India and others
...Respondent(s)
Date of hearing: 01.10.2021.
CORAM:
HON'BLE MR. JUSTICE K. RAMAKRISHNAN, JUDICIAL MEMBER
HON'BLE Dr. K. SATYAGOPAL, EXPERT MEMBER
For Applicant(s): Mr. A. Thirumalai Raja.
For Respondent(s): Ms. Ojas Sivakumar represented
Mr. M.R. Gokul Krishnan for R1, R2 & R4.
Dr. D. Shanmuganathan for R3, R5 & R8.
Mr. AR.L. Sundaresan, Senior Advocate along with
Mr. S. Kamalesh Kannan for R9.
ORDER
1. The above case has been posted to today for consideration of further report, objections (if any) to the report and also for hearing. 1
2. The learned Senior Advocate Mr. AR.L. Sundaresan appearing for the project proponent submitted that he has got some inconvenience in the afternoon. However, we feel that the matter can be heard immediately after holidays.
3. In the meantime, the parties are directed to file their objections (if any) to the report before this Tribunal on or before 26.10.2021 by e-filing in the form of Searchable PDF/OCR Supportable PDF and not in the form of Image PDF along with necessary hardcopies to be produced as per Rules.
4. For consideration of further report and hearing, post on 26.10.2021.
Sd/-
.....................................J.M. (Justice K. Ramakrishnan) Sd/-
..............................E.M. (Dr. K. Satyagopal) O.A. No.149/2016 & M.A. No.46/2017, 01st October, 2021. Mn.
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