Section 99 in The Dock Workers (Safety, Health And Welfare) Regulations, 1990
99. Ventilation and temperature in dock area including reefer holds on ships .-Effective and suitable provision shall be made in every dock for securing and maintaining in every building or an enclosure or a reefer hold or chamber or reefer container where dock workers are employed, adequate ventilation by the circulation of fresh air and such temperature and air movement as will secure to dock workers therein reasonable conditions of comfort and prevent injury to health.
