Madhya Pradesh High Court
Antim Bhawsar vs Rasna Pvt. Ltd. Thr. Mr. Atul Sharma on 11 September, 2019
Author: Vivek Rusia
Bench: Vivek Rusia
1 MP-957-2019
The High Court Of Madhya Pradesh
MP-957-2019
(ANTIM BHAWSAR Vs RASNA PVT. LTD. THR. MR. ATUL SHARMA)
4
Indore, Dated : 11-09-2019
Shri Anirudha Saxena appeared for Petitioner.
Service of notice on respondent is awaited.
List after service is effected.
(VIVEK RUSIA) JUDGE Jasleen Digitally signed by Jasleen Singh Saluja Date: 2019.09.12 16:31:34 +05'30'