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Madhya Pradesh High Court

Antim Bhawsar vs Rasna Pvt. Ltd. Thr. Mr. Atul Sharma on 11 September, 2019

Author: Vivek Rusia

Bench: Vivek Rusia

                                       1                                     MP-957-2019
           The High Court Of Madhya Pradesh
                       MP-957-2019
                  (ANTIM BHAWSAR Vs RASNA PVT. LTD. THR. MR. ATUL SHARMA)

4
Indore, Dated : 11-09-2019
          Shri Anirudha Saxena appeared for Petitioner.
          Service of notice on respondent is awaited.

List after service is effected.

(VIVEK RUSIA) JUDGE Jasleen Digitally signed by Jasleen Singh Saluja Date: 2019.09.12 16:31:34 +05'30'