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[Cites 0, Cited by 1] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(ii) in The Punjab Tenancy Rules

(ii)Limitation of powers of other Assistant Collectors of 2nd grade. - Other Assistant Collectors of the 2nd grade shall not hear and determine a suit of any description mentioned in the 3rd group of sub-section (3) of section 77 in which the rent or sum claimed exceeds Rs. [1,000] [Substituted by ibid.] in amount.