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Bombay High Court

Mahesh Gangaram Naik And Anr vs Amogh Sawant And Ors on 5 March, 2026

Author: Milind N. Jadhav

Bench: Milind N. Jadhav

                                                                                               common order.doc

       Ajay

                               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                                    CIVIL APPELLATE JURISDICTION




                                                         CORAM : MILIND N. JADHAV, J.
                                                         DATE        : MARCH 05, 2026
                P.C.:

1. Due to paucity of time, the following matters are adjourned to future dates as follows:-

Serial Nos. Adjourned date 37 to 39, 41, 44 to 51, 53 and 55 to 60 16th July 2026 62 to 72, 77, 80 to 90 and 93 to 98 23rd July 2026

2. In the meanwhile, ad-interim relief, if any, granted earlier to continue.




Ajay                                                                 [ MILIND N. JADHAV, J. ]




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                           by AJAY
              AJAY         TRAMBAK
              TRAMBAK      UGALMUGALE

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