Bombay High Court
Mahesh Gangaram Naik And Anr vs Amogh Sawant And Ors on 5 March, 2026
Author: Milind N. Jadhav
Bench: Milind N. Jadhav
common order.doc
Ajay
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
CORAM : MILIND N. JADHAV, J.
DATE : MARCH 05, 2026
P.C.:
1. Due to paucity of time, the following matters are adjourned to future dates as follows:-
Serial Nos. Adjourned date 37 to 39, 41, 44 to 51, 53 and 55 to 60 16th July 2026 62 to 72, 77, 80 to 90 and 93 to 98 23rd July 2026
2. In the meanwhile, ad-interim relief, if any, granted earlier to continue.
Ajay [ MILIND N. JADHAV, J. ] Digitally signed by AJAY AJAY TRAMBAK TRAMBAK UGALMUGALE
UGALMUGALE Date: 2026.03.05 18:30:58 +0530 1 of 1 ::: Uploaded on - 05/03/2026 ::: Downloaded on - 05/03/2026 20:47:51 :::