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[Cites 0, Cited by 0] [Section 131(1)] [Section 131] [Entire Act]

State of Tamilnadu - Subsection

Section 131(1)(b) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(b)the names of all persons, if any, who have been proved at the trial to have been guilty of any corrupt practice and the nature of that practice; and