Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Haryana - Subsection Section 7(h) in The Haryana Canal and Drainage Act, 1974 (h)damage done in rspect of any right to a watercourse or the use of any water to which any person is entitled under the Limitation Act, 1963, Part IV
